Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 570 in Orissa Municipal Rules, 1953 570. Every application for a licence under Section 255 of the Act, shall contain information as to the materials of which it is proposed to construct the structure and the period for which a licence is required.
