Supreme Court - Daily Orders
G V Nutan vs Bihar Combined Entrance Competitive ... on 23 September, 2014
Bench: Sudhansu Jyoti Mukhopadhaya, Prafulla Chandra Pant
ITEM NO.603 COURT NO.5 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 26433/2014
(Arising out of impugned final judgment and order dated 22/08/2014
in LPA No. 1125/2014 passed by the High Court of Patna)
G V NUTAN Petitioner(s)
VERSUS
BIHAR COMBINED ENTRANCE COMPETITIVE EXAMINATION
BOARD AND ORS. Respondents
(With appln. For exemption from filing O.T. and interim relief)
Date : 23/09/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SUDHANSU JYOTI MUKHOPADHAYA
HON'BLE MR. JUSTICE PRAFULLA CHANDRA PANT
For Petitioner(s) Mr. Nagendra Rai, Sr. Adv.
Mr. Shantanu Sagar,Adv.
Mr. Smarhar Singh, Adv.
Mr. Aadarsh Kumar, Adv.
Mr. Shashank Aabhas Parimal, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Post the matter on 26th September, 2014.
(Rajni Mukhi) (Usha Sharma)
Sr. P.A. Court Master
Signature Not Verified
Digitally signed by
Rajni Mukhi
Date: 2014.09.24
14:08:22 IST
Reason: