Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28(3)] [Section 28] [Entire Act]

State of Madhya Pradesh - Subsection

Section 28(3)(a) in Indira Kala Sangit Vishwavidyalaya Act, 1956

(a)Where amongst the Heads of the Department of Studies comprised in the Vidyanganikaya (Faculty) there is only one Professor such Professor;