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Kerala High Court

Dr Gracy Sathyan vs State Of Kerala on 30 January, 2026

Author: Bechu Kurian Thomas

Bench: Bechu Kurian Thomas

WP(C) NO. 2189 OF 2026

                              1



                                                 2026:KER:8365

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

        THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

   FRIDAY, THE 30TH DAY OF JANUARY 2026 / 10TH MAGHA, 1947

                    WP(C) NO. 2189 OF 2026

PETITIONER :

          DR GRACY SATHYAN
          AGED 62 YEARS
          W/O. DR SATHYAKUMAR RESIDING AT 'GRACE VALLEY',
          MULLUVILA P.O., THIRUPURAM, THIRUVANANTHAPURAM -
          MEMBER, DIOCESAN COUNCIL (2024-2027),
          SOUTH KERALA DIOCESE (ELECTED
          FROM KAZHIVOOR DISTRICT OF SKD,
          KUZHIVILA CSI CHURCH),
          PIN - 695133


          BY ADVS.
          SRI.G.RAJEEV
          SHRI.SIDHARTH G.
          SRI.NAVEEN RADHAKRISHNAN




RESPONDENTS :

    1     STATE OF KERALA
          REPRESENTED BY THE CHIEF SECRETARY TO THE
          GOVERNMENT, GOVERNMENT OF KERALA, SECRETARIAT,
          THIRUVANANTHAPURAM, PIN - 695001

    2     CHURCH OF SOUTH INDIA
          REPRESENTED BY ITS SYNOD GENERAL SECRETARY,
          CSI CENTRE 5, WHITES ROAD, ROYAPETTAH,
          CHENNAI, TAMIL NADU,
          PIN - 600014
 WP(C) NO. 2189 OF 2026

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                                                         2026:KER:8365


     3       SOUTH KERALA DIOCES
             REPRESENTED BY THE MODERATOR COMMISSARY,
             BISHOP-IN-CHARGE, LMS COMPOUND,
             PALAYAM, THIRUVANANTHAPURAM,
             PIN - 695033

     4       JAYA DALY
             THE CHAIRPERSON AND CONVENOR LAY SUB COMMITTEE FOR
             BISHOPRIC ELECTION, 2025, DIOCESAN OFFICE,
             LMS COMPOUND, PALAYAM, THIRUVANANTHAPURAM,
             PIN - 695033


             SMT.AMMINIKUTTY K., SENIOR GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   30.01.2026,   THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 2189 OF 2026

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                                                            2026:KER:8365

                     BECHU KURIAN THOMAS, J.
                     --------------------------------
                      W.P.(C) No.2189 of 2026
                  ---------------------------------------
                 Dated this the 30th day of January, 2026

                               JUDGMENT

The learned counsel for the petitioner seeks permission to withdraw this writ petition with liberty to approach the appropriate forum.

Reserving the aforesaid liberty, this writ petition is dismissed as withdrawn.

Sd/-

BECHU KURIAN THOMAS, JUDGE RKM WP(C) NO. 2189 OF 2026 4 2026:KER:8365 APPENDIX OF WP(C) NO. 2189 OF 2026 PETITIONER'S EXHIBITS :

Exhibit P1 A TRUE COPY OF THE FINAL VOTERS' LIST PUBLISHED ON 14-10-2025 FOR THE TRIENNIAL ELECTION 2024-2027 OF THE BISHOP TO SKD Exhibit P2 A TRUE COPY OF THE CIRCULAR DATED 1/12/2025 Exhibit P2 (a) TRUE COPY OF THE EXTRACT OF CHAPTER VI ATTACHED TO EXHIBIT P2 Exhibit P2 (b) TRUE COPY OF THE NOMINATION FORM BEARING A SERIAL NUMBER, ATTACHED ALONG WITH EXHIBIT P2 CIRCULAR Exhibit P3 A TRUE COPY OF THE RELEVANT PAGES OF CHAPTER V & VI OF THE CSI CONSTITUTION