Delhi High Court - Orders
Pawan Kumar Sharma & Another vs Om Prakash Sharma & Others on 4 January, 2022
Author: Yogesh Khanna
Bench: Yogesh Khanna
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 1175/2014
PAWAN KUMAR SHARMA & ANOTHER ..... Plaintiffs
Through: Mr.S.D.Singh, Mr.Rahul Kumar
Singh, Mr.Jitender Singh, and
Ms.Meenu Singh, Advocates for
P1/applicant.
Mr.Hemant Choudhary, Advocate for
P2.
versus
OM PRAKASH SHARMA & OTHERS ..... Defendants
Through: None.
CORAM:
HON'BLE MR. JUSTICE YOGESH KHANNA
ORDER
% 04.01.2022 I.A.No.58/2022
1. The hearing has been conducted through Video Conferencing.
2. Plaintiff No.1 moves this application for early hearing of the matter.
3. In view of the reasons explained, the prayer for early hearing is allowed.
4. The application stands disposed of. CS(OS) 1175/2014
5. List on 08.02.2022.
6. The learned counsel for the plaintiff assures to inform other side about listing of the matter.
YOGESH KHANNA, J.
JANUARY 04, 2022 M Signature Not Verified Digitally Signed By:VIJAYA LAKSHMI DOBHAL Signing Date:06.01.2022 15:33