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State of Jammu-Kashmir - Section

Section 25 in The Jammu and Kashmir Employees Provident Funds and Miscellaneous Provisions Act, 1961

(25)parts and accessories of products specified in items 1 to 24;
(b)the expression "Iron and steel" includes pig iron, ingots, blooms, billets and rolled or re-rolled products into basic forms and tool and alloy steel;
(c)the expression "Paper" includes pulp, paper board and straw-board;
(d)the expression "textiles" includes the products of carding, spinning, weaving, finishing and dyeing yarn and fabrics, printing, knitting and embroidering.