Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 63M] [Entire Act]

State of West Bengal - Subsection

Section 63M(a) in The West Bengal Factories Rules, 1958

(a)Readily accessible means of water for washing by workers as well as for drenching the clothing of workers who have been contaminated with hazardous and corrosive substance and such means shall be as per the scale shown in the table below :-