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State of Jharkhand - Section

Section 81 in The Bihar Primary and Middle Education Rules, 1961

81. Procedure to be followed in the matter of repairs of school buildings.

- Repairs and maintenance of primary and middle school buildings may be grouped under two broad categories, namely, minor routine repairs and major repairs. Minor routine repairs shall include white-wash or cowdung wash to the walls, maintenance of the floor, maintenance of the doors and windows and annual repairs to the leaks in the roof. Major repairs shall ordinarily include repairs to major cracks or defects in the walls, thorough overhauling of the roof and other similar items entailing fairly heavy expenditure.