Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 76] [Entire Act] State of Arunachal Pradesh - Subsection Section 76(a) in Arunachal Pradesh Housing Board Act, 2014 (a)for the management, allotment, use of buildings, tenements, hutments and premises constructed under any housing scheme;
