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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Jharkhand - Subsection

Section 6(2)(b) in The Ranchi District Tana Bhagat Raiyats' Agricultural Lands Restoration Act, 1947

(b)in the case of alienation by means of a bona fide lease for valuable consideration, to the auction-purchaser and in possession of the holding or land sold, in such proportions as the Deputy Commissioner may deem fair and equitable.