Madhya Pradesh High Court
Gajendra Singh vs The State Of Madhya Pradesh Thr on 6 December, 2022
Author: Rohit Arya
Bench: Rohit Arya
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 683 of 2017 (GAJENDRA SINGH Vs THE STATE OF MADHYA PRADESH THR) Dated : 06-12-2022 List this case alongwith Cr.A. No.744/2017.
(ROHIT ARYA) (MILIND RAMESH PHADKE)
JUDGE JUDGE
neetu
NEETU
SHASHANK
2022.12.07
16:27:40
+05'30'