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Madhya Pradesh High Court

Gajendra Singh vs The State Of Madhya Pradesh Thr on 6 December, 2022

Author: Rohit Arya

Bench: Rohit Arya

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 683 of 2017 (GAJENDRA SINGH Vs THE STATE OF MADHYA PRADESH THR) Dated : 06-12-2022 List this case alongwith Cr.A. No.744/2017.



   (ROHIT ARYA)                                          (MILIND RAMESH PHADKE)
      JUDGE                                                       JUDGE

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        NEETU
        SHASHANK
        2022.12.07
        16:27:40
        +05'30'