Punjab-Haryana High Court
Sandeep Mahajan vs Dimple Mahajan on 7 August, 2013
Author: Rajan Gupta
Bench: Rajan Gupta
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
C.R. No. 5495 of 2012
Date of decision : 07.08.2013
Sandeep Mahajan
....Petitioner
V/s
Dimple Mahajan
....Respondent
BEFORE : HON'BLE MR. JUSTICE RAJAN GUPTA
Present: Mr. Anupam Bhardwaj, Advocate for the petitioner.
RAJAN GUPTA J. (ORAL)
Learned counsel for the petitioner submits that he may be allowed to withdraw this petition with liberty to file afresh with better particulars.
Dismissed as withdrawn with aforesaid liberty.
August 07, 2013 (RAJAN GUPTA)
Ajay JUDGE
Kumar Ajay
2013.08.07 15:15
I attest to the accuracy and
integrity of this document