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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(4)(c) in Rajasthan Tourist Assistance Force Regulations, 2013

(c)tackling the beggars/ hawkers and seeking help of Police for taking action under sub-sections (8), (9) and (10) of section 13 of the Act, as the case may be;