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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(2) in U.P Subordinate Educational (Trained Graduates Grade) Service (Fourth Amendment) Rules, 2016

(2)The appointing authority shall scrutinize the applications and prepare lists of eligible candidates on the basis of the quality points specified in Appendix 'U. The appointing authority shall place the list so prepared along with the applications before the Selection Committee.