Section 78(1)(d) in The Punjab Excise Act, 1914

[Cites 0, Cited by 0] [Section 78(1)] [Section 78] [Entire Act]

State of Haryana - Subsection

Section 78(1)(d) in The Punjab Excise Act, 1914

(d)every receptacle, package and covering in which any intoxicant for excise bottle, materials, still, utensil, implement or apparatus as aforesaid is or are found together with the other contents (if any) of such receptacle or package; and

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State of Haryana - Subsection

Section 78(1)(d) in The Punjab Excise Act, 1914