Supreme Court - Daily Orders
Pandurang Atmaram Desai vs Punjab National Bank on 9 January, 2020
Bench: A.M. Khanwilkar, Dinesh Maheshwari
ITEM NO.51 COURT NO.6 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 721/2020
(Arising out of impugned final judgment and order dated 12-12-2019
in WPS No. 26048/2019 passed by the High Court Of Judicature At
Bombay)
PANDURANG ATMARAM DESAI & ANR. Petitioner(s)
VERSUS
PUNJAB NATIONAL BANK & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.3561/2020-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.3563/2020-EXEMPTION FROM
FILING O.T. and IA No.3559/2020-PERMISSION TO FILE PETITION
(SLP/TP/WP/..) and IA No.3565/2020-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES )
Date : 09-01-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE DINESH MAHESHWARI
For Petitioner(s) Mr. Amol Nirmalkumar Suryawanshi, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Permission to file special leave petition is granted.
Heard counsel for the petitioners. We decline to interfere in this Special Leave Petition. The Special Leave Petition is accordingly dismissed.
In view of the above, pending application(s) Signature Not Verified shall stand disposed of.
Digitally signed by CHARANJEET KAUR Date: 2020.01.10 18:16:30 IST Reason: (NEETU KHAJURIA) (VIDYA NEGI) COURT MASTER COURT MASTER