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Himachal Pradesh High Court

Sunita Devi vs . Ashok Raj on 5 January, 2023

Bench: Sabina, Sushil Kukreja

Sunita Devi Vs. Ashok Raj FAO(FC) No.24 of 2021 .

05.01.2023 Present: Mr. Ashok Kumar Thakur, Advocate, for the appellant.

Ms. Suman Thakur, Advocate, for the respondent.

Learned counsel for the respondent requests for an adjournment.

r to List after winter vacation.

( Sabina ) Judge ( Sushil Kukreja ) Judge January 05, 2023 (VH) ::: Downloaded on - 06/01/2023 20:33:34 :::CIS