Himachal Pradesh High Court
Sunita Devi vs . Ashok Raj on 5 January, 2023
Bench: Sabina, Sushil Kukreja
Sunita Devi Vs. Ashok Raj FAO(FC) No.24 of 2021 .
05.01.2023 Present: Mr. Ashok Kumar Thakur, Advocate, for the appellant.
Ms. Suman Thakur, Advocate, for the respondent.
Learned counsel for the respondent requests for an adjournment.
r to List after winter vacation.
( Sabina ) Judge ( Sushil Kukreja ) Judge January 05, 2023 (VH) ::: Downloaded on - 06/01/2023 20:33:34 :::CIS