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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Karnataka - Subsection

Section 4(3) in University of Horticultural Sciences Act, 2009

(3)All Horticulture Colleges, Horticultural Research Stations, Thotagarike Vignan Kendras and other institutions coming under the jurisdiction and authority of the University shall come in as constituent units of the University under the full management and control of the University officers and authorities. No unit shall be recognized as an affiliated college unless otherwise recognized as affiliated college by the University.