Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Constitution Article

Section 151 in THE CONSTITUTION (FORTIETH AMENDMENT) ACT, 1976

151. The Kerala Land Reforms (Amendment) Act, 1976 (Kerala Act 15 of 1976).