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Hydel Constructions Private Limited vs Nhpc Limited on 23 September, 2016

Bench: J. Chelameswar, Abhay Manohar Sapre

     ITEM NO.42                          COURT NO.5                 SECTION XIV

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)               No(s).   26986/2016

     (Arising out of impugned final judgment and order dated 09/05/2016
     in ARBP No. 130/2015 passed by the High Court Of Delhi At New
     Delhi)

     HYDEL CONSTRUCTIONS PRIVATE LIMITED                             Petitioner(s)

                                                VERSUS

     NHPC LIMITED                                                    Respondent(s)

     (with interim relief and office report)

     Date : 23/09/2016 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE J. CHELAMESWAR
                         HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE

     For Petitioner(s)             Mr. Parag P. Tripathi,Sr.Adv.
                                   Mrs. Pooja M. Saigal,Adv.
                                   Ms. Khyati Sharma,Adv.
                                   Mr. P. N. Puri,Adv.(AOR)
                                   Mr. Akshay Gupta,Adv.
                                   Mr. Rahul Sharma,Adv.

     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Issue notice.

[O.P. SHARMA] [RAJINDER KAUR] AR-cum-PS COURT MASTER Signature Not Verified Digitally signed by OM PARKASH SHARMA Date: 2016.09.23 16:46:47 IST Reason: