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Union of India - Section

Section 27 in The Kerala Administrative Tribunal (Procedure) Rules, 2010

27. Sitting hours of the Tribunal.

- The sitting hours of the Tribunal (including a vacation Bench) shall ordinarily be from 11 a.m. to 1.00 p.m. and 2.00 p.m. to 4.00 p.m., subject to any order made by the Chairman.