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[Cites 0, Cited by 0] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(3) in The Jawaharlal Nehru University Act, 1966

(3)[ A copy of the accounts, together with the audit report, shall also be submitted to the Central Government, which shall, as soon as may be, cause the same to be laid before both Houses of Parliament.] [Added by Central Universities Laws (Amendment) Act, 2008 (25 of 2008) ]