Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 12] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1) in Motor Vehicles Act, 1939

(1)No person under the age of eighteen years shall drive a motor vehicle in any public place.