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[Cites 0, Cited by 0] [Section 7(6)] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(6)(b) in U.P. Zila Panchayat Employees' Retirement Benefit Rules, 1972

(b)If a pension awarded under this part ceases to be payable before the expiry of the period mentioned in the Proviso to sub-rule (1) on account of death or marriage of the recipient or any other cause it will be regranted to the person next lower in the order mentioned in sub-rule (4) or to the person next lower in the order showing the nomination under sub-rule (5) as the case may be, who satisfies the other provisions of this part.