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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 1(5) in The Jammu and Kashmir Employees Provident Funds and Miscellaneous Provisions Act, 1961

(5)An establishment to which this Act applies shall continue to be governed by this Act notwithstanding that the number of persons employed therein at any time falls below [five.] [Substituted by Act XI of 1980, Section 2.]