Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 508 in Bihar Education Code, 1961

508. Admissions.

- A special form has been prepared for applicants for admission to Government or aided schools who also desire admission to a hostel or mess. This form duly signed must accompany their applications. Conditions for admission in any hostel should be that no caste distinction will be observed and that there will be a common kitchen and common dining hall. Those who are not prepared for it should not be admitted in the hostel.(D. P. I.'s circular no. 2, dated the 6th January, 1915, and letter no 6727, dated the 9th June, 1950.)