Madhya Pradesh High Court
Nizamuddin vs The State Of Madhya Pradesh on 4 August, 2020
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 MCRC-23282-2020 The High Court Of Madhya Pradesh MCRC-23282-2020 (NIZAMUDDIN AND OTHERS Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 04-08-2020 Heard through Video Conferencing. None for applicant.
Shri Jubin Prasad, Panel Lawyer for State. Learned counsel for the applicant is not able to connect. List after one week.
(VISHAL DHAGAT)
JUDGE
amit
Signature
SAN Not
Verified
Digitally signed by
AMIT JAIN
Date: 2020.08.04
18:23:56 IST