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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Rajasthan - Subsection

Section 26(2)(a) in Rajasthan Go-Seva Ayog Act, 1995

(a)all the members of the commission including the chairman and vice chairman shall, on the date of dissolution vacate their respective offices but without prejudice to their eligibility for re-nomination;