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[Cites 0, Cited by 0] [Section 21(9)] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(9)(a) in The Rajasthan Beedi and Cigar Workers (Conditions of Employment) Rules, 1969

(a)There shall be provided and maintained sufficient utensils, crockery, cutlery, furniture and any other equipment necessary for the efficient running of the canteen. Suitable clean cloths for the employees serving in canteen shall also be provided and maintained.