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[Cites 0, Cited by 5] [Section 25(3)] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(3)(g) in The Right to Information Act, 2005

(g)recommendations for reform, including recommendations in respect of the particular public authorities, for the development, improvement, modernisation, reform or amendment to this Act or other legislation or common law or any other matter relevant for operationalising the right to access information.