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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Gujarat - Subsection

Section 18(1) in The Gujarat Affiliated Colleges Services Tribunal Act, 1982

(1)Nothing contained in clause (b) of Sub-section (1) and Sub-section (2), (3), (5) and (6) of Section 14 and Section 15 shall apply to any educational institution established and administered by a minority, whether based on religion or language.