Bombay High Court
Raviraj Foils Limited vs The Union Of India And Anr on 5 December, 2022
Bench: Nitin Jamdar, Gauri Godse
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 4637 OF 2022
Hindalco Industries Limited ....PETITIONER
V/S
The Union Of India Through The Secretary And
....RESPONDENT
Anr.
WITH WRIT PETITION LODGING NO. 31828 OF 2022 Jindal (india) Ltd. ....PETITIONER V/S The Union Of India And Another ....RESPONDENT WITH WRIT PETITION LODGING NO. 32167 OF 2022 Raviraj Foils Limited ....PETITIONER V/S The Union Of India And Anr. ....RESPONDENT Mr. Zal Andhrayujina, Senior Advocate a/w Mr Shrey Sancheti i/b Mr. Yakshay Chheda Advocate for the Petitioner in WP 4637/2022.
Mr. Yakshay Chheda Advocate for the Petitioner in WPL 31828/2022 & WPL 32167/2022. Mr. Rui Rodrigues a/w Mr. Ashutosh Mishra for Res NO. 1 Ms. S. V. Bharucha a/w Mr. Mohmadali Chunawalla a/w Mr. Vikas Salgia for Respondent no. 2 in WP 4637/2022. Ms. S. V. Bharucha a/w Ms. Leena Patil a/w Mr. Vikas Salgia i/b Mr. A. A. Ansari for Respondent no. 2 in WP(L) No. 31828/2022 and WP(L) No. 32167/2022.
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S. O. to 06/12/2022 ( for directions).
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