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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(3) in Rajasthan Agricultural University Act, 1962

(3)[ The jurisdiction of the University shall extend to, and the powers conferred by or under this Act shall be exercisable in the Law College, Udaipur School of Basic Sciences and Humanities, Udaipur by whatever name or names it may be designated and also in such other constituent, affiliated or autonomous colleges, institutes, institutions and departments within the State of Rajasthan as may be specified by notification in the Official Gazette by the State Government.] [Inserted by Act No. 11 of 1988 dated 15-10-1988 [24-7-1988].]