Punjab-Haryana High Court
Subhash Babu vs Pswc & Anr on 22 July, 2019
Author: Harsimran Singh Sethi
Bench: Harsimran Singh Sethi
IN THE HIGH COURT OF PUNJAB AND HARYANA,
AT CHANDIGARH
CWP No.17918 of 2014
Date of decision : 23.7.2019
Subhash Babu
... Petitioner
Versus
The Punjab State Warehousing Corporation and another
.. Respondents
CORAM : HON'BLE MR.JUSTICE HARSIMRAN SINGH SETHI
Present : Mr.J.P.Rana, Advocate
for the petitioner.
Mr.Vikas Singh, Advocate
for respondent No.1
Harsimran Singh Sethi, J. (Oral)
For orders, see detailed order passed by this Court on the even date in case CWP No.16116 of 2014 titled as Bhag Singh Vs. The Punjab State Warehousing Corporation and another".
[ HARSIMRAN SINGH SETHI ] JUDGE 22.07.2019 sd Whether speaking/reasoned : Yes/No Whether Reportable : Yes/No 1 of 1 ::: Downloaded on - 25-08-2019 11:28:30 :::