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Punjab-Haryana High Court

Subhash Babu vs Pswc & Anr on 22 July, 2019

Author: Harsimran Singh Sethi

Bench: Harsimran Singh Sethi

        IN THE HIGH COURT OF PUNJAB AND HARYANA,
                      AT CHANDIGARH

                                  CWP No.17918 of 2014
                                  Date of decision : 23.7.2019

Subhash Babu
                                                                  ... Petitioner
                                         Versus

The Punjab State Warehousing Corporation and another
                                                                 .. Respondents


CORAM :      HON'BLE MR.JUSTICE HARSIMRAN SINGH SETHI

Present :    Mr.J.P.Rana, Advocate
             for the petitioner.

             Mr.Vikas Singh, Advocate
             for respondent No.1

Harsimran Singh Sethi, J. (Oral)

For orders, see detailed order passed by this Court on the even date in case CWP No.16116 of 2014 titled as Bhag Singh Vs. The Punjab State Warehousing Corporation and another".

[ HARSIMRAN SINGH SETHI ] JUDGE 22.07.2019 sd Whether speaking/reasoned : Yes/No Whether Reportable : Yes/No 1 of 1 ::: Downloaded on - 25-08-2019 11:28:30 :::