Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34(16)] [Section 34] [Entire Act] State of Madhya Pradesh - Subsection Section 34(16)(i) in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974 (i)The citizens of Nepal shall be treated at par with Indian citizens with regard to the determination of fees.