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[Cites 0, Cited by 0] [Section 52(1)] [Section 52] [Entire Act]

State of Maharashtra - Subsection

Section 52(1)(d) in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005

(d)to convene a meeting of the Managing Committee before each irrigation season to guide and help the members regarding,-
(i)Canal operation schedule and water distribution programme;
(ii)public notice to be issued;
(iii)maintenance of canal system before commencement of season;
(iv)the information about the latest decisions taken by the Upper Level Associations and the Appropriate Authority;