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[Cites 0, Cited by 11] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2) in The Prevention of Blackmarketing and Maintenance of Supplies of Essential Commodities Act, 1980

(2)Any of the following officers, namely:—
(a)district magistrates;
(b)Commissioners of Police, wherever they have been appointed,
may also if satisfied as provided in sub-section (1), exercise the powers conferred by the said sub-section.