Himachal Pradesh High Court
Ambika Sharma & Others vs . State Of H.P. & Another on 24 November, 2022
Bench: Sabina, Sushil Kukreja
Ambika Sharma & Others Vs. State of H.P. & Another .
CWP No. 8149 of 2022 24.11.2022 Present: Mr. Kush Sharma, Advocate for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General for respondent No.1. Mr. Vikrant Thakur, Advocate for respondent No.2.
r Learned counsel for respondent requests for an adjournment to enable him to seek No.2 instructions.
List again on 29th November, 2022.
(Sabina) Judge (Sushil Kukreja) Judge November 24, 2022 (ps) ::: Downloaded on - 24/11/2022 20:36:51 :::CIS