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[Cites 0, Cited by 0] [Section 57] [Entire Act]

Union of India - Subsection

Section 57(3) in The Oil Mines Regulations, 2017

(3)The manager of every mine in which blow out preventer assembly is installed, shall, immediately after such installation, frame standing orders specifying the action to be taken when a well kicks and the duty of each person employed on the rig and of such other persons as may be necessary.