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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(j) in Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Rules, 2021

(j)the intermediary shall, as soon as possible, but not later than seventy two hours and in case of an online gaming intermediary who enables the users to