Madhya Pradesh High Court
Sheikh Mubara vs The State Of Madhya Pradesh on 20 July, 2015
MCRC-11025-2015
(SHEIKH MUBARA Vs THE STATE OF MADHYA PRADESH)
20-07-2015
Shri Y.K. Gupta, Advocate for the applicant(s).
Shri R.S. Shukla, Public Prosecutor for the respondent/State.
As prayed by learned counsel for the respondent/State, time is granted to produce the case diary positively on the next date of hearing.
List the case under the same head in next week.
(SUBHASH KAKADE) JUDGE