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Madhya Pradesh High Court

Sheikh Mubara vs The State Of Madhya Pradesh on 20 July, 2015

                        MCRC-11025-2015
             (SHEIKH MUBARA Vs THE STATE OF MADHYA PRADESH)


20-07-2015
Shri Y.K. Gupta, Advocate for the applicant(s).
Shri R.S. Shukla, Public Prosecutor for the respondent/State.

As prayed by learned counsel for the respondent/State, time is granted to produce the case diary positively on the next date of hearing.

List the case under the same head in next week.

(SUBHASH KAKADE) JUDGE