Section 372(1)(e) in The Indian Succession Act, 1925

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Union of India - Subsection

Section 372(1)(e) in The Indian Succession Act, 1925

(e)the absence of any impediment under section 370 or under any other provision of this Act or any other enactment, to the grant of the certificate or to the validity thereof if it were granted; and

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Union of India - Subsection

Section 372(1)(e) in The Indian Succession Act, 1925