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Supreme Court - Daily Orders

Delhi Development Authority vs Skipper Construction on 4 October, 2019

Bench: A.M. Khanwilkar, Dinesh Maheshwari

                                                  1

     ITEM NO.2                           COURT NO.8                 SECTION XIV

                              S U P R E M E C O U R T O F       I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)              No(s).    21000/1993

     DELHI DEVELOPMENT AUTHORITY                                      Petitioner(s)

                                                 VERSUS

     SKIPPER CONSTRUCTION            & ANR.                           Respondent(s)

     COMMITTEE REPORT DATED 14.08.2019
     IA No. 151341/2018 - APPROPRIATE ORDERS/DIRECTIONS)

     Date : 04-10-2019 This matter was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE A.M. KHANWILKAR
                         HON'BLE MR. JUSTICE DINESH MAHESHWARI

     Amicus Curiae                 Mr.   Dayan Krishnan, Sr. Adv.
                                   Mr.   Gautam Narayan, AOR
                                   Ms.   Manvi Priya, Adv.
                                   Ms.   Asmita singh, adv.
                                   Ms.   Niharika Kaul, Adv.

     For Petitioner(s)             Mr. Kamini Jaiswal, AOR (NP)

     For Applicant(s)              Mr. Deeptakirti Verma, AOR

     For Respondent(s)             Mr.   A.K. Sanghi, Sr. Adv.
                                   Mr.   Vikrant Yadav, Adv.
                                   Mr.   T.A. Khan,Adv.
                                   Ms.   Rekha Pandey, Adv.
                                   Mr.   Ajay Kumar Singh, Adv.
                                   Mr.   Raj Bahadur Yadav,Adv.
                                   Mr.   B.V. Balaram Das, Adv.
                                   Ms.   Anil Katiyar, Adv.
                                   Mr.   Arvind Kr. Sharma, Adv.

                                   Mr. Ravindra Kumar, AOR

                                   Mr.   Binay Kumar Jain, Adv.
                                   Mr.   Hitesh Kumar Sharma, Adv.
Signature Not Verified
                                   Mr.   Bijnder Singh Choudhry, Adv.
                                   For   Manju Jaitely, AOR
Digitally signed by
CHARANJEET KAUR
Date: 2019.10.05
12:29:08 IST
Reason:


                                   Mr. Somiran Sharma, Adv.

                                   Mr. Brij Bhushan, AOR
                        2

          Mr. Naresh Kumar, AOR

           Mr. Rameshwar Prasad Goyal, AOR

           Mr. Sarad Kumar Singhania, AOR

           Mr. Arun Aggarwal, AOR

           Mr. Irshad Ahmad, AOR

           Mr. Nischal Kumar Neeraj, AOR

           Ms. Madhurima Tatia, AOR

           Mr. Sandeep Bhalla, AOR

           Mr. Satyendra Kumar, AOR

           Mr. Shiv Kumar Suri, AOR

           Mr. V. K. Verma, AOR

           Mr. Anuvrat Sharma, AOR

           Mr. B. K. Satija, AOR

          M/S.   Legal Options, AOR


UPON hearing the counsel the Court made the following
                    O R D E R

List on 17th October, 2019.

(NEETU KHAJURIA) (VIDYA NEGI) COURT MASTER COURT MASTER