Supreme Court - Daily Orders
Delhi Development Authority vs Skipper Construction on 4 October, 2019
Bench: A.M. Khanwilkar, Dinesh Maheshwari
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ITEM NO.2 COURT NO.8 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 21000/1993
DELHI DEVELOPMENT AUTHORITY Petitioner(s)
VERSUS
SKIPPER CONSTRUCTION & ANR. Respondent(s)
COMMITTEE REPORT DATED 14.08.2019
IA No. 151341/2018 - APPROPRIATE ORDERS/DIRECTIONS)
Date : 04-10-2019 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE DINESH MAHESHWARI
Amicus Curiae Mr. Dayan Krishnan, Sr. Adv.
Mr. Gautam Narayan, AOR
Ms. Manvi Priya, Adv.
Ms. Asmita singh, adv.
Ms. Niharika Kaul, Adv.
For Petitioner(s) Mr. Kamini Jaiswal, AOR (NP)
For Applicant(s) Mr. Deeptakirti Verma, AOR
For Respondent(s) Mr. A.K. Sanghi, Sr. Adv.
Mr. Vikrant Yadav, Adv.
Mr. T.A. Khan,Adv.
Ms. Rekha Pandey, Adv.
Mr. Ajay Kumar Singh, Adv.
Mr. Raj Bahadur Yadav,Adv.
Mr. B.V. Balaram Das, Adv.
Ms. Anil Katiyar, Adv.
Mr. Arvind Kr. Sharma, Adv.
Mr. Ravindra Kumar, AOR
Mr. Binay Kumar Jain, Adv.
Mr. Hitesh Kumar Sharma, Adv.
Signature Not Verified
Mr. Bijnder Singh Choudhry, Adv.
For Manju Jaitely, AOR
Digitally signed by
CHARANJEET KAUR
Date: 2019.10.05
12:29:08 IST
Reason:
Mr. Somiran Sharma, Adv.
Mr. Brij Bhushan, AOR
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Mr. Naresh Kumar, AOR
Mr. Rameshwar Prasad Goyal, AOR
Mr. Sarad Kumar Singhania, AOR
Mr. Arun Aggarwal, AOR
Mr. Irshad Ahmad, AOR
Mr. Nischal Kumar Neeraj, AOR
Ms. Madhurima Tatia, AOR
Mr. Sandeep Bhalla, AOR
Mr. Satyendra Kumar, AOR
Mr. Shiv Kumar Suri, AOR
Mr. V. K. Verma, AOR
Mr. Anuvrat Sharma, AOR
Mr. B. K. Satija, AOR
M/S. Legal Options, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 17th October, 2019.
(NEETU KHAJURIA) (VIDYA NEGI) COURT MASTER COURT MASTER