Section 11(1)(b) in The Trade Marks Act, 1999

[Cites 0, Cited by 29] [Section 11(1)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(1)(b) in The Trade Marks Act, 1999

(b)its similarity to an earlier trade mark and the identity or similarity of the goods or services covered by the trade mark, there exists a likelihood of confusion on the part of the public, which includes the likelihood of association with the earlier trade mark.

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Union of India - Subsection

Section 11(1)(b) in The Trade Marks Act, 1999