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[Cites 0, Cited by 36]

Supreme Court of India

Additional Commissioner Of Income-Tax vs Akkamamba Textiles Ltd. on 30 October, 1996

Equivalent citations: [1997]227ITR464(SC), (2008)2SCC477

Bench: B.P. Jeevan Reddy, K.S. Paripoornan

JUDGMENT

1. Heard counsel for the parties.

2. Dismissed.

3. No costs.