Supreme Court of India
Additional Commissioner Of Income-Tax vs Akkamamba Textiles Ltd. on 30 October, 1996
Equivalent citations: [1997]227ITR464(SC), (2008)2SCC477
Bench: B.P. Jeevan Reddy, K.S. Paripoornan
JUDGMENT
1. Heard counsel for the parties.
2. Dismissed.
3. No costs.