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Jharkhand High Court

Atc Tower Company Of India Pri vs State Of Jharkhand & Ors on 1 April, 2011

Author: R.K. Merathia

Bench: R.K. Merathia

             IN THE HIGH COURT OF JHARKHAND AT RANCHI
                          W.P.(C) No. 2305 of 2010
                                     ---
       ATC Tower Company of India Pvt. Ltd.                           Petitioner
                                      Versus
         The State of Jharkhand & others                       Respondents
                                       ---
        CORAM:      The Hon'ble Mr. Justice R.K. Merathia
                                       ---
        For the Petitioner:          Mr. Rajesh Lala, Advocate
        For the State Respondent: Mr. Saurav Arun, JC to AG
        For the Respondent No. 4: Mr. A.K. Jha, Advocate
                                      ---
4.01.04.2011

As prayed on behalf of the State respondent and respondent no. 4, three weeks' time is allowed within which their respective counter-affidavits must be filed.

Put up along with W.P.(C) No. 2345 of 2010 on 02.05.2011.

(R.K. Merathia, J) Ranjeet/