Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 68 in Bye-Laws of the Tamil Nadu Medical Council 68. The President or Vice-President may appoint substitutes in the place of those who proceed on regular leave and report, the fact to the Council at its next meeting for formal approval.
