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[Cites 0, Cited by 0] [Section 457(11)] [Section 457] [Entire Act]

Bombay Presidency - Subsection

Section 457(11)(a) in The Bombay Provincial Municipal Corporations Act, 1949

(a)The manner in which further information and documents in regard to the erection of, or additions to, alterations in, or repairs of, buildings shall be supplied;