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Supreme Court - Daily Orders

Rakesh Kumar Singh vs State Of U.P. . on 8 August, 2014

\214        ITEM NO.57                           REGISTRAR COURT. 2                     SECTION XI

                                       S U P R E M E C O U R T O F          I N D I A
                                               RECORD OF PROCEEDINGS


                                             BEFORE THE REGISTRAR M K HANJURA

       Petition(s) for Special Leave to Appeal (C) No(s). 19451/2013

       RAKESH KUMAR SINGH                                                        Petitioner(s)

                                                            VERSUS

       STATE OF U.P. & ORS.                                                      Respondent(s)


       Date : 08/08/2014 This petition was called on for hearing today.



       For Petitioner(s)
                                             Ms. Liz Mathew ,Adv.
                                             Mr. Hitesh Sahni,Adv.

       For Respondent(s)
                                             Dr. Kailash Chand ,Adv.

                                             Mr. M. R. Shamshad ,Adv.
                                             Mr. Shashank Singh,Adv.


                                 UPON hearing the counsel the Court made the following
                                                    O R D E R

The Learned counsel for the respondent Nos. 1 to 3 has stated that he has already filed the counter affidavit. Office sh all verify the position and report accordingly.

Two weeks time, as last chance is given to the learned counsel for the petitioner to comply with the terms of the Order of this Court dated 17.4.2014.

List again on 27.10.2014.

Signature Not Verified Digitally signed by Madhu Grover Date: 2014.08.11 16:41:10 IST Reason:

(M K HANJURA) Registrar Mg