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State of West Bengal - Section

Section 163 in Police Regulations, Calcutta, 1968

163. Lock-up Register and Lock-up pass. - (a) A Lock-up Register in West Bengal Form No. 4336 shall be maintained in the Central Lock-up, Lallbazar, at each of the divisional lock-ups, police section lock-ups and at those outposts where there are lock-ups.

The Lock-up Register of the Central Lock-up shall be checked up by the Assistant Commissioner, Headquarters Force, daily. Similarly, the divisional and police station lock-up registers shall be checked up by the Officer-in-charge of the divisional/thana lock-ups and shall be put daily to the Assistant Commissioner of the subdivision for his scrutiny.
(b)While sending a prisoner from one lock-up to another a lock-up pass in West Bengal Form No. 4269, duly filled in shall be sent.